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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(t) in The Rajasthan Self-Financed Private Universities Ordinance, 2004

(t)"off shore campus" means a campus of the university established by it outside the country, operated and maintained as its constituent unit, having the university's complement of facilities faculty and staff;