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[Cites 0, Cited by 0] [Section 94(2)] [Section 94] [Entire Act]

State of Karnataka - Subsection

Section 94(2)(a) in Karnataka Municipal Corporations Act, 1976

(a)to enter on, and inspect, or cause to be entered on and inspect any immovable property occupied by any corporation or any institution under its control or management or any work in progress under it or in its direction;