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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(a) in Andhra Pradesh Post Graduate Engineering including Technology/Pharmacy/ Architecture and Planning Courses Common Entrance Test Rules, 2007

(a)Statewide Common Merit List: The list shall include the candidates, based on the marks obtained in the PGECET irrespective of whether one belongs to any category of reservation quota.