Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 99] [Entire Act] Union of India - Section Section 61 in The Indian Penal Code, 1860 61. . [Sentence of forfeiture of property.] Rep. by the Indian Penal Code (Amendment) Act, 1921(16 of 1921), s. 4.
