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Supreme Court - Daily Orders

Howrah Tax Payers Association vs Govt Of Wb on 23 September, 2014

     ITEM NO.28                            REGISTRAR COURT. 1                SECTION IIIA

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR PANKAJ BHANDARI

     Civil Appeal                 No(s).    524/2012

     HOWRAH TAX PAYERS                 ASSOCIATION AND ORS               Appellant(s)

                                                       VERSUS

     GOVT OF WB AND ANR                                                  Respondent(s)


     Date : 23/09/2014 This appeal was called on for hearing today.


     For Appellant(s)
                                           Mr. D. Banerjee, Adv.
                                           Mr. Chandra Bhushan Prasad,Adv.


     For Respondent(s)
                                           Mr. Abhijit Sengupta,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Statement of case has not been filed by the parties, despite notice given on 20.6.2014.

Let the matter be listed before the Hon'ble Court.

(PANKAJ BHANDARI) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.09.26 11:46:32 IST Reason: