Supreme Court - Daily Orders
Howrah Tax Payers Association vs Govt Of Wb on 23 September, 2014
ITEM NO.28 REGISTRAR COURT. 1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Civil Appeal No(s). 524/2012
HOWRAH TAX PAYERS ASSOCIATION AND ORS Appellant(s)
VERSUS
GOVT OF WB AND ANR Respondent(s)
Date : 23/09/2014 This appeal was called on for hearing today.
For Appellant(s)
Mr. D. Banerjee, Adv.
Mr. Chandra Bhushan Prasad,Adv.
For Respondent(s)
Mr. Abhijit Sengupta,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Statement of case has not been filed by the parties, despite notice given on 20.6.2014.
Let the matter be listed before the Hon'ble Court.
(PANKAJ BHANDARI) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.09.26 11:46:32 IST Reason: