Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 148(1)] [Section 148] [Entire Act] Union of India - Subsection Section 148(1)(c) in The Trade Marks Act, 1999 (c)all regulations deposited under section 63 or section 74, and all applications under section 66 or section 77 for varying such regulations;