Delhi High Court - Orders
The Pr.Commissioner Of Income Tax ... vs Sh. Gaurav Arora on 16 January, 2019
Author: Sanjiv Khanna
Bench: Sanjiv Khanna, Anup Jairam Bhambhani
$~9, 10, 12 & 13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA No. 1022/2018
+ ITA No.1023/2018
+ ITA No. 1063/2018
+ ITA No. 1070/2018
THE PR.COMMISSIONER OF INCOME TAX -CENTRAL -3
..... Appellant
Through: Mr. Ruchir Bhatia, Sr. Standing
Counsel.
versus
SH. GAURAV ARORA ..... Respondent
Through: Ms. Kislaya Parashar & Ms. Mekhala
Benny, Advs.
CORAM:
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 16.01.2019 Re-list on 1st April, 2019.
SANJIV KHANNA, J.
ANUP JAIRAM BHAMBHANI, J. JANUARY 16, 2019/uj