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Delhi High Court - Orders

The Pr.Commissioner Of Income Tax ... vs Sh. Gaurav Arora on 16 January, 2019

Author: Sanjiv Khanna

Bench: Sanjiv Khanna, Anup Jairam Bhambhani

$~9, 10, 12 & 13
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     ITA No. 1022/2018
+     ITA No.1023/2018
+     ITA No. 1063/2018
+     ITA No. 1070/2018

      THE PR.COMMISSIONER OF INCOME TAX -CENTRAL -3
                                                             ..... Appellant
                          Through:   Mr. Ruchir Bhatia, Sr. Standing
                                     Counsel.

                          versus

      SH. GAURAV ARORA                                    ..... Respondent
                   Through:          Ms. Kislaya Parashar & Ms. Mekhala
                                     Benny, Advs.
      CORAM:
      HON'BLE MR. JUSTICE SANJIV KHANNA
      HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
                   ORDER

% 16.01.2019 Re-list on 1st April, 2019.

SANJIV KHANNA, J.

ANUP JAIRAM BHAMBHANI, J. JANUARY 16, 2019/uj