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Delhi High Court - Orders

I.P. Kwatra vs Edcil (I) Ltd on 26 August, 2022

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                          $~25
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 11418/2009
                                 I.P. KWATRA                                       ..... Petitioner
                                                   Through:     Mr. Tushar Mahajan, Advocate

                                                   versus

                                 EDCIL (I) LTD.                                   ..... Respondent
                                                   Through:     Ms. Shobha Gupta, Mr. Nishant
                                                                Bahuguna, Ms. Pooja Tripathi, Ms.
                                                                Sakshi Tiwari, Mr. Shubham Jalan
                                                                and Ms. Prachi Sharma, Advocates
                                                                for R-1

                                 CORAM:
                                 HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                   ORDER

% 26.08.2022 At joint request of learned counsel for the parties, list on 22 nd December, 2022.

CHANDRA DHARI SINGH, J AUGUST 26, 2022 Dy/mg Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:29.08.2022 18:02:39