Delhi High Court - Orders
I.P. Kwatra vs Edcil (I) Ltd on 26 August, 2022
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11418/2009
I.P. KWATRA ..... Petitioner
Through: Mr. Tushar Mahajan, Advocate
versus
EDCIL (I) LTD. ..... Respondent
Through: Ms. Shobha Gupta, Mr. Nishant
Bahuguna, Ms. Pooja Tripathi, Ms.
Sakshi Tiwari, Mr. Shubham Jalan
and Ms. Prachi Sharma, Advocates
for R-1
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 26.08.2022 At joint request of learned counsel for the parties, list on 22 nd December, 2022.
CHANDRA DHARI SINGH, J AUGUST 26, 2022 Dy/mg Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:29.08.2022 18:02:39