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Delhi High Court - Orders

Parle Agro Private Limited vs Pepsico Inc & Anr on 13 January, 2026

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

              $~36
              *         IN THE HIGH COURT OF DELHI AT NEW DELHI
              +         C.O. (COMM.IPD-TM) 5/2021 & I.A. 10974/2021
                        PARLE AGRO PRIVATE LIMITED             .....Petitioner
                                     Through: Mr. Chander M. Lall, Mr. Ankur
                                              Sangal, Mr. Shashwat Rakshit and Ms.
                                              Nidhi Pathak, Adovocates.
                                     versus

                        PEPSICO INC & ANR.                                                   .....Respondents
                                       Through:                           Mr. Dayan Krishnan, Senior Advocate
                                                                          with Ms. Avni Sharma, Mr. Angad
                                                                          Bani, Mr. Deepak Gogia, Mr. Aadhar
                                                                          Nautiyal and Ms.Aparna Singh,
                                                                          Advocates.
                                                                          Mr. Abhishek and Mr. Bhavesh,
                                                                          Advocates for R-2.

                        CORAM:
                        HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                      ORDER
              %                                       13.01.2026
                        List on 18.04.2026.



                                                                                         TUSHAR RAO GEDELA, J
              JANUARY 13, 2026
              Sumit




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/01/2026 at 20:31:47