Delhi High Court - Orders
Parle Agro Private Limited vs Pepsico Inc & Anr on 13 January, 2026
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 5/2021 & I.A. 10974/2021
PARLE AGRO PRIVATE LIMITED .....Petitioner
Through: Mr. Chander M. Lall, Mr. Ankur
Sangal, Mr. Shashwat Rakshit and Ms.
Nidhi Pathak, Adovocates.
versus
PEPSICO INC & ANR. .....Respondents
Through: Mr. Dayan Krishnan, Senior Advocate
with Ms. Avni Sharma, Mr. Angad
Bani, Mr. Deepak Gogia, Mr. Aadhar
Nautiyal and Ms.Aparna Singh,
Advocates.
Mr. Abhishek and Mr. Bhavesh,
Advocates for R-2.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 13.01.2026
List on 18.04.2026.
TUSHAR RAO GEDELA, J
JANUARY 13, 2026
Sumit
This is a digitally signed order.
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