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[Cites 0, Cited by 0] [Section 1255] [Entire Act]

Bengal Presidency - Subsection

Section 1255(c) in Police Regulations, Bengal , 1943

(c)The Superintending Engineer will, if he approves of the site and arrangements of the buildings, countersign the plan and forward it with the proceedings to the Deputy Inspector-General for countersignature and return to the Executive Engineer if he does not approve of the site or arrangement of the buildings, the Superintending Engineer will discuss the matter with the President of the site committee, and, if unable to agree, will forward the plan to the Deputy Inspector-General with his opinion.