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[Cites 0, Cited by 0] [Section 123(1)] [Section 123] [Entire Act]

State of Chattisgarh - Subsection

Section 123(1)(h) in The Chhattisgarh Municipalities Act, 1961

(h)taking special measures as may be required by the prescribed authority or any other authority empowered to issue a direction in this behalf under any law for the time being in force for disposal of dead bodies during epidemics and other unforeseen emergencies;