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State of Andhra Pradesh - Section

Section 12 in Andhra Pradesh State Public Distribution System Control Order, 2001

12. Prohibition against transfer of supply documents.

- No person shall transfer to any other person a supply document issued to himself and no person shall use or dispose of or obtain such document, except under and in accordance with the provisions of this order.Provided that no authorised fair price shop dealer shall keep in his possession any supply card or cards relating to any household or establishment whether registered in his shop or not.