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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(C) in The High Court Court and Supreme Court Judges (Salaries And Conditions Of Service) Amendment Act, 2005

(C)in the proviso, for the letters and figures" Rs. 1, 80, 000" and" Rs. 1, 56, 000", the letters and figures" Rs. 2, 70, 000" and" Rs. 2, 34, 000" shall respectively be substituted;
(ii)in paragraph 8, for the letters and figures" Rs. 1, 80, 000", the letters and figures" Rs. 2, 70, 000" shall be substituted;
(iii)in paragraph 9, for the letters and figures" Rs. 51, 190", the letters and figures" Rs. 76, 785" shall be substituted;