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[Cites 0, Cited by 0] [Section 96] [Entire Act]

Union of India - Subsection

Section 96(2) in The Transport Of Animals Rules, 1978

(2)In the absence of such certificate, the carrier shall refuse to accept the consignment for transport.Explanation .-For the purposes of this rule the certificate shall be issued in such form as may be specified for this purpose by the Central Government.