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[Cites 0, Cited by 0] [Section 74(6)] [Section 74] [Entire Act]

Union of India - Subsection

Section 74(6)(b) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(b)The Director (Administration) shall ensure that chances of disbursing the amount of gratuity in excess of the amount actually admissible are minimised and the official or officials responsible for the excess payment shall be accountable for the over payment.