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State of Haryana - Section

Section 3 in The Haryana Home Guards and Defence Services (State Service Class II) Rules, 1975

3. Number and Character of posts.

- The service shall comprise the posts shown in Appendix 'A' to these rules.Provided that nothing in these rules shall effect the inherent right of Government to make additions to, or reduction in, the number of such posts or to create new posts with different designations and scales of pay, either permanently or temporarily.