Orissa High Court
Sanjay Kumar Behera vs State Of Odisha (Cid & Cb) .... Opposite ... on 17 January, 2024
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No. 4625 OF 2023
Sanjay Kumar Behera .... Petitioner(s)
Mr. Soumendra Pattanaik, Advocate
-versus-
State of Odisha (CID & CB) .... Opposite Party(s)
Mr. P. K. Maharaj, ASC
Mr. B. Jalli, Advocate
CORAM: JUSTICE SIBO SANKAR MISHRA
ORDER
17.01.2024 Order No.
08. 1. Heard learned counsel for the parties.
2. Hearing is concluded and judgment is reserved.
(S.S. Mishra) Judge Signature Not Verified Digitally Signed Signed by: SUBHASIS MOHANTY Designation: P.A. Reason: Authentication Location: High Court of Orissa, Cuttack.
Date: 22-Jan-2024 12:11:09 Page 1 of 1