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Orissa High Court

Sanjay Kumar Behera vs State Of Odisha (Cid & Cb) .... Opposite ... on 17 January, 2024

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                       CRLMC No. 4625 OF 2023

                                    Sanjay Kumar Behera               ....                Petitioner(s)
                                                                Mr. Soumendra Pattanaik, Advocate

                                                                -versus-

                                 State of Odisha (CID & CB)           ....            Opposite Party(s)
                                                                            Mr. P. K. Maharaj, ASC
                                                                            Mr. B. Jalli, Advocate


                                           CORAM: JUSTICE SIBO SANKAR MISHRA

                                                              ORDER

17.01.2024 Order No.

08. 1. Heard learned counsel for the parties.

2. Hearing is concluded and judgment is reserved.

(S.S. Mishra) Judge Signature Not Verified Digitally Signed Signed by: SUBHASIS MOHANTY Designation: P.A. Reason: Authentication Location: High Court of Orissa, Cuttack.

Date: 22-Jan-2024 12:11:09 Page 1 of 1