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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(13) in Rajasthan Panchayati Raj Prabodhak Service Rules, 2008.

(13)The lists prepared by the promotion Committee shall be forwarded to the Appointment Authority along with the personal files and Annual Confidential Rolls/Annual Performance Appraisal Report of all the person whose names have been considered by the promotion Committee.