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State of West Bengal - Section

Section 21 in West Bengal Inland Fisheries Rules, 1985

21. Registration.

—After receipt of an application for registration of a group, the District Fishery Officer shall, after making such enquiry as he may deem fit and proper and on being satisfied about the object for which the group is to be formed and about the fitness of the members for achievement of that object, issue a certificate of registration and shall enter the relevant particulars in receipt of the group in a register to be maintained for this purpose.