Telecom Regulatory Authority Of India - Subsection
Section 8(3) in International Telecommunication Access to Essential Facilities at Cable Landing Stations Regulations, 2007
(3)The owner of the cable landing station shall facilitate the interconnection between the eligible Indian International Telecommunication Entity and the service providers referred to in clauses (a) and (b) of sub-regulation (1) at the cable landing station for provisioning of backhaul circuit under sub-regulation (1).
