Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 23 in The Maharashtra Water Conservation Corporation Act, 2000

23. Application of Corporation’s Assets, etc.

All the property, fund and other assets vesting in the Corporation shall be held and applied by it for the purposes of this Act.