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Himachal Pradesh High Court

G.M. Northern Railway vs . Ram Lok (Deceased) Through on 17 October, 2023

Author: Virender Singh

Bench: Virender Singh

G.M. Northern Railway Vs. Ram Lok (deceased) through .

LRs & Others RFA No.358 of 2015 17.10.2023 Present: Mr. Rajinder Singh Thakur, Senior Panel Counsel, for the appellant. Mr. Ajay Kumar, Senior Advocate with Mr. Rohit, Advocate, for respondents No.1(a) to of 1(e) & 3.

Mr. H.S. Rawat, Additional Advocate General with Ms. Leena Guleria, Deputy Advocate rtGeneral, for respondents No.4 and 5.

Application, for bringing on record the legal representatives of respondent No.2, is stated to have been filed, in the Registry, however, the same is not available on record. As per the report of the Registry, the same is lying under objections.

Learned counsel for the appellant is directed to pursue the matter with the Registry.

List on 7th November, 2023.

(Virender Singh) Judge October 17, 2023(ps) ::: Downloaded on - 17/10/2023 21:09:55 :::CIS