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Union of India - Section

Section 6 in The Use of very Lower Power Remote Cardiac Monitoring Radio Frequency Wireless Medical Devices, Medical Implant Communication System (MICS) Or Medical Implant Telemetry Systems (MITS), and other such very Low Power Medical Radio Frequency Wireless Devices or Equipments (Exemption from Licensing Requirement) Rules, 2008

6. Conditions.

- These rules,-
(i)do not in any way, affects the licensing rights or procedures of existing and planned wireless operation, in this frequency band;
(ii)are not applicable, wherever specific service license is required from the Central Government.