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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(iii) in The Central Electricity Regulatory Commission (Procedure, Terms & Conditions for grant of Transmission License and other related matters) Regulations, 2001

(iii)For the period between the date of commercial operation and end of the financial year, pro rata of yearly license fee as provided in clause (ii) above shall be paid within 30 (thirty) days of commencement of the commercial operation.