Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(e) in The State Agricultural Credit Corporations Act, 1968

(e)the carrying on of agency business of any description including the clearing and forwarding of goods, giving of receipts and discharges;