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Supreme Court - Daily Orders

Abraham T J vs M/S Nandi Infrastructure Corridor ... on 11 December, 2018

Bench: A.K. Sikri, Ashok Bhushan

                                          IN THE SUPREME COURT OF INDIA
                                             INHERENT JURISDICTION

                                      REVIEW PETITION (CRL.) NO. 648/2018
                                                      IN
                                   SPECIAL LEAVE PETITION(CRL) NO. 397/2017

     ABRAHAM T J                                                                PETITIONER(S)

                                                         VERSUS

     M/S NANDI INFRASTRUCTURE CORRIDOR
     ENTERPRISES LIMITED AND ORS.                                              RESPONDENT(S)


                                     WITH
     R.P.(CRL.) NO. 647/2018 IN SLP(CRL) NO. 396/2017                          & R.P.(CRL.) NO.
     649/2018 IN SLP(CRL) NO. 394/2017

                                                      O R D E R

The application(s) for hearing the review petitions in open court is rejected.

These review petitions are filed against the order dated 05.09.2018 whereby the aforementioned Special Leave Petitions were dismissed.

We have carefully gone through the review petitions and the connected papers. We find no error much less apparent in the order impugned. The review petitions are, accordingly, dismissed.

......................J. [A.K. SIKRI] Signature Not Verified ......................J [ASHOK BHUSHAN] Digitally signed by ASHWANI KUMAR Date: 2018.12.13 16:56:51 IST Reason: NEW DELHI;

DECEMBER 11, 2018.

ITEM NO.1006                                         SECTION II-C

               S U P R E M E C O U R T O F     I N D I A
                       RECORD OF PROCEEDINGS

R.P.(Crl.) No. 648/2018 in SLP(Crl) No. 397/2017 (Arising out of impugned final judgment and order dated 05-09-2018 in SLP(Crl) No. No. 397/2017 passed by the Supreme Court Of India) ABRAHAM T J Petitioner(s) VERSUS M/S NANDI INFRASTRUCTURE CORRIDOR ENTERPRISES LIMITED AND ORS. Respondent(s) (FOR ADMISSION ) WITH R.P.(Crl.) No. 647/2018 in SLP(Crl) No. 396/2017 (II-C) (FOR ADMISSION) R.P.(Crl.) No. 649/2018 in SLP(Crl) No. 394/2017 (II-C) (FOR ADMISSION) Date : 11-12-2018 These petitions were circulated today.

CORAM :

HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ASHOK BHUSHAN By Circulation UPON perusing papers the Court made the following O R D E R The application(s) for hearing of the review petition in the open court is rejected.
The review petitions are dismissed in terms of the signed order.
(ASHWANI KUMAR) (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER (Signed order is placed on the file)