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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Bihar - Subsection

Section 22(1) in Bihar Electricity Regulatory Commission (Standards of Performance of Distribution Licensee) Regulations, 2006

(1)On intimation by the consumer or meter reader, any staff/officer or the Licensee that a meter is defective, the Licensee shall arrange for inspection and site testing for its accuracy within seven (7) days in urban areas and within fifteen (15) days in rural areas.