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Chattisgarh High Court

Ganga Sagar Yadav And Anr vs State Of Chhattisgarh 56 Mac/20/2013 ... on 6 August, 2018

                              HIGH COURT OF CHHATTISGARH, BILASPUR
                                           Order Sheet
                                       MCRCA 492 OF 2018
                              Ganga Sagar Yadav and another -v- State of Chhattisgarh




6-8-2018

Mr. Raghvendra Verma, Adv. for the applicant.

Ms. Sunita Jain, PL for the State. State is directed to comply with the earlier order. List the matter thereafter.

Sd/-

(Sharad Kumar Gupta) Judge Pathak