Section 40(4) in The Calcutta Suburban Police Act, 1866
(4)Whoever shall expose for show, hire or sale any horse or other animal, or any carriage, or shall clean or dress any horse or other animal, or shall clean any carriage or other conveyance, or shall make or repair any part of any cart or carriage, except in cases of accident where repair on the spot it necessary or shall train or break any horse, except in such place and at such times as may be allowed by the Commissioner;Exposing or Keeping articles so as to cause obstruction
