Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Punjab - Subsection Section 6(iii) in The Baba Farid University of Health Sciences Act, 1998 (iii)to standardise methods of evaluation and assessment and to hold examinations for awarding various degrees, diplomas and certificates as per regulations;
