Delhi High Court - Orders
Dr. Mahesh Prakash Shinde & Ors. & Ors vs Union Of India & Ors. & Ors on 1 September, 2023
Author: Manmohan
Bench: Manmohan
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 15/2023
DR. MAHESH PRAKASH SHINDE & ORS. & ORS...... Appellants
Through: Mr. Sunil Fernandes, Mr. Apoorve
Karol, Ms. Mithu Jain, Mr. Lakshay
Sharma, Ms. Priyansha Sharma,
Advocates
versus
UNION OF INDIA & ORS. & ORS. ..... Respondents
Through: Mr. T.P. Singh, Sr. Central Govt.
Counsel with Mr. Sunil Kumar Gupta,
Under Secretary, MoHFW for
respondent no. 1/UOI.
Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Advocates for R-
2/NMC
Mr. Kirtiman Singh, Mr. Waize Ali
Noor, Mr. Varun Rajawat, Mr.
Madhav Bajaj, Ms. Taha Yasin,
Advocates for respondent no. 3/NBE
Mr. Satvik Verma, Sr. Advocate with
Ms. Ghzal Ghai, Mr. Shivanshu
Bhardwaj, Mr. Archit Mudgal
Advocates for R-4/CPS
6
+ LPA 16/2023
DR. RASHI SATYANARAYAN SONI & ORS. ..... Appellants
Through: Mr. Sunil Fernandes, Mr. Apoorve
Karol, Ms. Mithu Jain, Mr. Lakshay
Sharma, Ms. Priyansha Sharma,
Advocates
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2023 at 15:26:27
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Nidhi Raman, CGSC with Mr.
Zubin Singh, Advocate for UOI
Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Advocates for R-
2/NMC
Mr. Kirtiman Singh, Mr. Waize Ali
Noor, Mr. Varun Rajawat, Mr.
Madhav Bajaj, Ms. Taha Yasin,
Advocates for respondent no. 3/NBE
Mr. Satvik Verma, Sr. Advocate with
Ms. Ghzal Ghai, Mr. Shivanshu
Bhardwaj, Mr. Archit Mudgal
Advocates for R-4/CPS
7
+ LPA 87/2023
COLLEGE OF PHYSICIANS AND SURGEONS OF
MUMBAI ..... Appellant
Through: Mr. Akhil Sibal and Mr.Satvik
Verma, Sr. Advocates with
Mr.Manish Dhir, Advocate
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr. T.P. Singh, Sr. Central Govt.
Counsel with Mr. Sunil Kumar Gupta,
Under Secretary, MoHFW for
respondent no. 1/UOI.
Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Advocates for R-
2/NMC
Mr. Kirtiman Singh, Mr. Waize Ali
Noor, Mr. Varun Rajawat, Mr.
Madhav Bajaj, Ms. Taha Yasin,
Advocates for respondent no. 3/NBE
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/09/2023 at 15:26:27
8
+ LPA 149/2023 & CM APPLs. 9913/2023, 9914/2023, 9917/2023,
42078/2023, 44268/2023, 44269/2023
DR SACHIN GAGAJIBHAI SHETA ..... Appellant
Through: Mr. Apoorve Karol with Ms. Mithu
Jain and Mr. Lakshay Sharma,
Advocates.
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Ms. Nidhi Raman, CGSC with Mr.
Zubin Singh, Advocate for UOI
Mr. T.P. Singh, Sr. Central Govt.
Counsel with Mr. Sunil Kumar Gupta,
Under Secretary, MoHFW
Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Advocates for R-
2/NMC
Mr. Kirtiman Singh, Mr. Waize Ali
Noor, Mr. Varun Rajawat, Mr.
Madhav Bajaj, Ms. Taha Yasin,
Advocates for respondent no. 3/NBE
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 01.09.2023
1. Heard in part.
2. Dr. Girish Maindaikar, President of College of Physicians and Surgeons of Mumbai, is directed to be personally present in Court on the next date of hearing.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 15:26:28
3. List on 04th September, 2023.
MANMOHAN, J MINI PUSHKARNA, J SEPTEMBER 1, 2023 c This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 15:26:28