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State of Madhya Pradesh - Section

Section 8 in The M.P. Co-Operative Societies Rules, 1962

8. Manner of serving the order under sub-section (1) of Section 12.

- The order of the Registrar under sub-section (1) of Section 12 shall state the exact amendment with reasons therefor, which the society should make and it shall be delivered personally or sent by registered post to the address of the society.