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[Cites 0, Cited by 0] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(4) in The Geographical Indications Of Goods (Registration And Protection) Rules, 2002

(4)The Registrar may accept an application for renewal from the managing trustee, executors, administrators and the like, when supported by Court order or other evidence of such persons authority to act on behalf of the present proprietor.