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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(4) in The Assam Frontier (Administration of Justice) Regulation, 1945

(4)If it appears that the community is to blame and that particular offenders cannot be discovered, a fine not exceeding Rs. 1,000/- may be imposed upon the community by the Deputy Commissioner.