Chattisgarh High Court
Maa Karma Mahila Swa Sahayta Samooh ... vs State Of Chhattisgarh 89 Wpc/556/2017 ... on 27 November, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet WPC No. 2804 of 2018 Maa Karma Mahila Swa Sahayata Samooh Versus State of Chhattisgarh 27/11/2018
Shri Sunil Sahu, counsel for the petitioner. As prayed, post the matter in the next week.
1- Sdl-
Judge (Prashant Kumar Mishra) .vxxxxxfifi Barve