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Chattisgarh High Court

Maa Karma Mahila Swa Sahayta Samooh ... vs State Of Chhattisgarh 89 Wpc/556/2017 ... on 27 November, 2018

HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 2804 of 2018

Maa Karma Mahila Swa Sahayata Samooh Versus State of Chhattisgarh

 

 

27/11/2018

Shri Sunil Sahu, counsel for the petitioner. As prayed, post the matter in the next week.

1- Sdl-

Judge (Prashant Kumar Mishra) .vxxxxxfifi Barve