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[Cites 0, Cited by 0] [Section 257AA] [Entire Act]

State of Tamilnadu - Subsection

Section 257AA(3) in Tamil Nadu Panchayats Act, 1994

(3)On receipt of an application under sub-section (2), the Inspector may, after making such enquiry as he deems necessary, either grant or refuse to grant the permission. Every permission granted shall be in such form and subject to such terms and conditions, as may be prescribed.