Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act] State of Maharashtra - Subsection Section 64(1)(a) in Nagpur Improvement Trust Act, 1936 (a)the number and grades of the clerks and other officers and servants whom he considers should be maintained for carrying on the business of the Tribunal,