Himachal Pradesh High Court
Wing Commander Gps Garewal vs . Union Of on 2 April, 2025
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Wing Commander GPS Garewal Vs. Union of India & Ors.
CWP No. 436 of 2019 02.04.2025 Present: Mr. Ajay Sharma, Senior Advocate, with Mr. Atharv Sharma, Advocate, for the petitioner. Mr. Rajinder Thakur, CGC, for respondent No.1. Mr. Rahul Thakur, Deputy Advocate General, for respondents No.2 & 3.
Heard in part. List for continuation on 03.04.2025.
(Ajay Mohan Goel) Judge April 02, 2025 (Shivank Thakur)