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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Gujarat - Subsection

Section 84(2)(b) in The Hemchandracharya North Gujarat University Act, 1986

(b)frame the first Statutes, Ordinances and Regulations under this Act and submit them for confirmation to the respective authorities when they commence to exercise their functions.