Calcutta High Court (Appellete Side)
Sri Vipul Raj vs Union Of India & Others on 20 December, 2017
Author: Arijit Banerjee
Bench: Arijit Banerjee
1 20.12.2017
. F.M.A. 1235 of 2015 Item No.1 Ct. No.01 dc.
Sri Vipul Raj versus Union of India & Others Mr. Avik Ghatak ... For the Appellant.
Mr. Debu Chowdhury ... For the C.B.I. No order need be passed presently. Let this matter go out of the list with liberty to mention.
(JYOTIRMAY BHATTACHARYA, A.C. J.) ( ARIJIT BANERJEE, J. )