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[Cites 0, Cited by 0] [Section 280(1)] [Section 280] [Entire Act]

State of Bihar - Subsection

Section 280(1)(ii) in Bihar Board's Miscellaneous Rules, 1958

(ii)Balance likely to remain unrealised out of the demand of the year in which estimate is prepared, i.e., the anticipated arrear demand of the year under budget.