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Madhya Pradesh High Court

General Secretary Skms Union (Aituc) Po ... vs Chief General Manager on 8 December, 2017

THE HIGH COURT OF MADHYA PRADESH WP-11797-2017 (GENERAL SECRETARY SKMS UNION (AI TUC) PO CHANDEMETA Vs CHIEF GENERAL MANAGER) 2 Jabalpur, Dated : 08-12-2017 Learned counsel for the petitioner prays for and is granted two weeks' time to clear the default as pointed out by the Registry.

List after two weeks.

(S. A. DHARMADHIKARI) JUDGE Devashish