Allahabad High Court
Vinod Kumar Gupta vs D.I.O.S. Azamgarh & Others on 6 January, 2010
Bench: Vi°Ay Manohar Sahai, Virendra Kumar Dixit
Court No. - 9 Case :- SPECIAL APPEAL No. - 450 of 2001 Petitioner :- Vinod Kumar Gupta Respondent :- D.I.O.S. Azamgarh & Others Petitioner Counsel :- I.R.Singh Respondent Counsel :- C.S.C. Hon'ble Vi°ay Manohar Sahai,J.
Hon'ble Virendra Kumar Dixit J. List has been revised. None appears to press this appeal. The Special Appeal is dismissed in default. Stay order, if any, is Vacated. Order Date :- 6.1.2010 sks