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[Cites 0, Cited by 0] [Section 113(2)] [Section 113] [Entire Act]

State of Punjab - Subsection

Section 113(2)(a) in Punjab Regional and Town Planning and Development Act, 1995

(a)the place at which a copy of the final scheme is kept open to inspection by the public and also state therein that copies of the scheme or extract therefrom certified to be correct shall, on application, be available for sale to the public at a reasonable price;