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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(1)(b) in The Rajasthan Municipalities Registration of Electors Order, 1974

(b)published the roll together with the list of amendments, by making a complete copy thereof available for inspection and displaying a notice in Form 7 at his office and may also publish it in the office of the concerned Municipality.