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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(6) in Regulations for appointment of Assistant Professors in the Universities of Jharkhand, 2017

6.2The recommendation of the Commission, steps taken in pursuance of all connected papers, shall be placed before the Syndicate of the concerned University for orders, ordinarily at its next meeting.