Gauhati High Court
Gouranga Samanta vs The State Of Assam on 15 December, 2020
Author: Achintya Malla Bujor Barua
Bench: Achintya Malla Bujor Barua
Page No.# 1/2
GAHC010013852018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/427/2018
GOURANGA SAMANTA
R/O- VILL- KACHARIPARA, P.O. AND P.S. MANKACHAR, DIST- SOUTH
SALMARA MANKACHAR, ASSAM,PIN- 783131
VERSUS
THE STATE OF ASSAM
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
EDUCATION (SECONDARY) DEPTT., DISPUR, GHY-6
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
3:THE INSPECTOR OF SCHOOLS
DHUBRI DISTRICT CIRCLE
DHUBRI
ASSAM
P.O. AND DIST- DHUBRI
PIN-783301
4:THE SCHOOL SELECTION COMMITTEE CUM PRESIDENT
SMDC
RMSA
I.N. ACCADEMY HS SCHOOL
BILASIPARA
P.S. AND P.O. BILASIPARA
DIST- DHUBRI
ASSAM
PIN-783348
Page No.# 2/2
5:THE SCHOOL SELECTION COMMITTEE
REP. BY ITS MEMBER SECRETARY
SMDC
RMSA
I.N. ACCADEMY HS SCHOOL
BILASIPARA
P.S. AND P.O. BILASIPARA
DIST- DHUBRI
ASSAM
PIN-783348
6:MIRA DEVI
PRINCIPAL
I.N. ACADEMY HS SCHOOL
BILASIPARA
R/O- BILASIPARA W/NO. 7
P.O. HAKAMA
P.S. BILASIPARA
DIST- DHUBRI
ASSAM
PIN-78334
Advocate for the Petitioner : MR. M U MONDAL
Advocate for the Respondent : SC, EDU
BEFORE
HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA
ORDER
15.12.2020 Mr. I.H. Khan, learned counsel for the petitioner states that the affidavit-in-reply has been filed but it is not on record.
List along with the affidavit-in-reply.
JUDGE Comparing Assistant