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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(b) in The Safeguard Measures (Quantitative Restrictions) Rules, 2012

(b)a statement on the efforts being taken, or planned to be taken, or both, to make a positive adjustment to increase in competition due to imports; and