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Patna High Court - Orders

Ismayil @ Md.Ismayil vs The State Of Bihar & Ors on 6 September, 2011

                 IN THE HIGH COURT OF JUDICATURE AT PATNA
                     Civil Writ Jurisdiction Case No.12932 of 2011
                                 Ismayil @ Md.Ismayil
                                          Versus
                              The State Of Bihar & Ors


2   06.09.2011

As prayed for on behalf of the petitioner, one week's time is granted to enable the learned counsel to seek further instruction.

Post this matter after one week under the same heading.

    Spd/-                             ( Dr. Ravi Ranjan, J.)