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Karnataka High Court

M Harish vs Kum Sindhu D/O K T Ramesh on 20 July, 2011

Equivalent citations: AIR 2012 KARNATAKA 1, 2011 AIR CC 3296 (KAR), 2011 (4) AIR KANT HCR 470, (2013) 1 MARRILJ 563, (2011) ILR (KANT) 4462, (2012) 1 HINDULR 312, (2011) 4 KCCR 3235, (2012) 2 CIVLJ 853, (2011) 6 KANT LJ 582

Author: Huluvadi G.Ramesh

Bench: Huluvadi G.Ramesh

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